Swapn Kumar Mukherjee vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 7190 ALL

Citation : 2014 Latest Caselaw 7190 ALL
Judgement Date : 26 September, 2014

Allahabad High Court

Swapn Kumar Mukherjee vs The State Of U.P Thru Principal ... on 26 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4212 of 2012
 

 
Petitioner :- Swapn Kumar Mukherjee
 
Respondent :- The State Of U.P Thru Principal Secy., Prision Deptt And Ors
 
Counsel for Petitioner :- Santosh Shukla,A K Jauhri
 
Counsel for Respondent :- Govt. Advocate,Rajiv Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Dismissed.

For orders, see our order of date passed in Writ Petition No.7806 (M/B) of 2009 (Satya Pal Singh Vs. State of U.P. and others).

Order Date :- 26.9.2014

akverma

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