Citation : 2014 Latest Caselaw 7189 ALL
Judgement Date : 26 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32451 of 2014 Applicant :- Narendra Singh @ Lala Opposite Party :- State Of U.P. Counsel for Applicant :- Kamlendra Singh Jadaun Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
Heard Sri Kamlendra Singh Jadaun, learned counsel for the applicant, Sri L.D. Rajbhar, learned A.G.A. for the State and perused the record.
The contraband article which is said to have been recovered from the possession of the applicant is much above the commercial quantity.
List after four weeks.
Order Date :- 26.9.2014
Ajay
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