Harveer Singh vs Smt. Asha
2014 Latest Caselaw 7186 ALL

Citation : 2014 Latest Caselaw 7186 ALL
Judgement Date : 26 September, 2014

Allahabad High Court

Harveer Singh vs Smt. Asha on 26 September, 2014

Bench: Rajes Kumar, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 307 of 2010
 

 
Appellant :- Harveer Singh
 
Respondent :- Smt. Asha
 
Counsel for Appellant :- Raghubir Singh,Ashok K.Jaiswal,H.Singh,Siddharth Jaiswal
 
Counsel for Respondent :- Saurabh Gour
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Maheshwari,J.

On the request of learned counsel for the parties, list on 17.10.2014 at 2 'O' clock in Chambers for further hearing.

Order Date :- 26.9.2014

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