Om Ji Gurjar vs State Of U.P.
2014 Latest Caselaw 7178 ALL

Citation : 2014 Latest Caselaw 7178 ALL
Judgement Date : 26 September, 2014

Allahabad High Court

Om Ji Gurjar vs State Of U.P. on 26 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32355 of 2014
 

 
Applicant :- Om Ji Gurjar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- B.N. Singh,Santosh Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

Looking to the nature of allegations made against the applicant and period of detention as well as arrest on spot, list after four weeks.

Order Date :- 26.9.2014

Ajay

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