Ravi Kumar Sharma And 4 Ors vs High Court Of Judicature At Alld. ...
2014 Latest Caselaw 7162 ALL

Citation : 2014 Latest Caselaw 7162 ALL
Judgement Date : 26 September, 2014

Allahabad High Court

Ravi Kumar Sharma And 4 Ors vs High Court Of Judicature At Alld. ... on 26 September, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 53424 of 2014
 

 
Petitioner :- Ravi Kumar Sharma And 4 Ors
 
Respondent :- High Court Of Judicature At Alld. Thru R.G. And Another
 
Counsel for Petitioner :- Saurabh Srivastava
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Rajan Roy,J.

Heard Sri Saurabh Srivastava, learned counsel for the petitioner and Sri G.K. Singh, learned counsel for the respondents.

Judgment is reserved.

Order Date :- 26.9.2014

SKS

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