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Pawan vs State Of U.P.
2014 Latest Caselaw 7147 ALL

Citation : 2014 Latest Caselaw 7147 ALL
Judgement Date : 26 September, 2014

Allahabad High Court
Pawan vs State Of U.P. on 26 September, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32319 of 2014
 

 
Applicant :- Pawan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Garun Pal Singh,Vikas Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Supplementary affidavit filed today, is taken on record.

Heard learned counsel for the parties.

Looking to the spot arrest of the applicant and period of detention, list this case after four weeks.

Order Date :- 26.9.2014

NS

 

 

 
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