Ram Datt Sharma vs State Of U.P. And 2 Others
2014 Latest Caselaw 7104 ALL

Citation : 2014 Latest Caselaw 7104 ALL
Judgement Date : 25 September, 2014

Allahabad High Court

Ram Datt Sharma vs State Of U.P. And 2 Others on 25 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 52701 of 2014
 

 
Petitioner :- Ram Datt Sharma
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sushil Dubey
 
Counsel for Respondent :- C.S.C.,Ashish Kumar Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel has accepted notice on behalf of respondent no.1. Sri Ashish Kumar Srivastava, learned counsel has put in appearance on behalf of respondent no.2.

Issue notice to respondent no.3 returnable at an early date for which learned counsel for the petitioner will take steps within a week.

The respondents may file counter affidavit within three weeks.

List the matter after service of notice.

Order Date :- 25.9.2014

SKM

Download the LatestLaws.com Mobile App