The Commissioner,Commercial ... vs S/S.Perfect Hydraulic & Services
2014 Latest Caselaw 7100 ALL

Citation : 2014 Latest Caselaw 7100 ALL
Judgement Date : 25 September, 2014

Allahabad High Court

The Commissioner,Commercial ... vs S/S.Perfect Hydraulic & Services on 25 September, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- SALES/TRADE TAX REVISION No. - 453 of 2014
 

 
Applicant :- The Commissioner,Commercial Tax,U.P.Lucknow
 
Opposite Party :- S/S.Perfect Hydraulic & Services
 
Counsel for Applicant :- S.C.
 
Counsel for Opposite Party :- Ashok Kumar
 

 
Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For judgment, see my judgment of date passed on the separate sheets of Sales/Trade Tax Revision No.441 of 2014.

Order Date :- 25.9.2014

Ak/

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