Israrul Haq Khan And 2 Others vs Basheeruddin Khan And 10 Others
2014 Latest Caselaw 7095 ALL

Citation : 2014 Latest Caselaw 7095 ALL
Judgement Date : 25 September, 2014

Allahabad High Court

Israrul Haq Khan And 2 Others vs Basheeruddin Khan And 10 Others on 25 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 52727 of 2014
 

 
Petitioner :- Israrul Haq Khan And 2 Others
 
Respondent :- Basheeruddin Khan And 10 Others
 
Counsel for Petitioner :- Umesh Vats
 
Counsel for Respondent :- M. A. Khan
 

 
Hon'ble Abhinava Upadhya,J.

Sri Anil Sharma, learned counsel has filed vakalatnama on behalf of respondent no.1, which is taken on record.

Issue notice to the remaining respondents returnable at an early date.

Learned counsel for the petitioner will take steps for service of notice upon the said respondents within a week.

The respondents may file counter affidavit within three weeks.

List this matter on 29.10.2014 subject to service upon the said respondents.

Till the next date of listing, the parties to the suit are directed to maintain status quo with regard to the suit property.

Order Date :- 25.9.2014

SKM

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Israrul Haq Khan And 2 Others vs Basheeruddin Khan And 10 Others
2014 Latest Caselaw 7095 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Israrul Haq Khan And 2 Others vs Basheeruddin Khan And 10 Others2014 Latest Caselaw 7095 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Israrul Haq Khan And 2 Others vs Basheeruddin Khan And 10 Others
2014 Latest Caselaw 7095 ALL