Rakesh Kumar And Others vs Ashok Kumar And Anr.
2014 Latest Caselaw 7074 ALL

Citation : 2014 Latest Caselaw 7074 ALL
Judgement Date : 25 September, 2014

Allahabad High Court

Rakesh Kumar And Others vs Ashok Kumar And Anr. on 25 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 12824 of 2012
 

 
Petitioner :- Rakesh Kumar And Others
 
Respondent :- Ashok Kumar And Anr.
 
Counsel for Petitioner :- Ajay Kumar Singh,Ashish Kumar Singh,Avanish Mishra
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Interim order, if in operation, is extended till the next date of listing.

Order Date :- 25.9.2014

SKM

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