Citation : 2014 Latest Caselaw 7070 ALL
Judgement Date : 25 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30486 of 2014 Applicant :- Sultan Opposite Party :- State Of U.P. Counsel for Applicant :- G.R.S. Pal Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
None appears on behalf of the applicant to press the bail application even in the revised list.
Learned AGA is present.
List after two weeks before appropriate Bench.
Order Date :- 25.9.2014
Ajay
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!