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Ram Babu vs Smt. Sundara Devi & 10 Others
2014 Latest Caselaw 7066 ALL

Citation : 2014 Latest Caselaw 7066 ALL
Judgement Date : 25 September, 2014

Allahabad High Court
Ram Babu vs Smt. Sundara Devi & 10 Others on 25 September, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 25719 of 2014
 

 
Petitioner :- Ram Babu
 
Respondent :- Smt. Sundara Devi & 10 Others
 
Counsel for Petitioner :- Avadhesh Singh
 
Counsel for Respondent :- S.C.,P.K. Verma,Pratibha Patel
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Interim order, if in operation, is extended till the next date of listing.

Order Date :- 25.9.2014

SKM

 

 

 
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