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Smt. Dropati Devi vs U.P. Avas Vikas Parishad And ...
2014 Latest Caselaw 7048 ALL

Citation : 2014 Latest Caselaw 7048 ALL
Judgement Date : 25 September, 2014

Allahabad High Court
Smt. Dropati Devi vs U.P. Avas Vikas Parishad And ... on 25 September, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 9127 of 2011
 

 
Petitioner :- Smt. Dropati Devi
 
Respondent :- U.P. Avas Vikas Parishad And Another
 
Counsel for Petitioner :- S.N. Pandey,A.K. Pandey
 
Counsel for Respondent :- Madan Mohan,Shri Kant
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Interim order, if in operation, is extended till the next date of listing.

Order Date :- 25.9.2014

SKM

 

 

 
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