Vinay Kumar Tiwari vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 7042 ALL

Citation : 2014 Latest Caselaw 7042 ALL
Judgement Date : 25 September, 2014

Allahabad High Court

Vinay Kumar Tiwari vs The State Of U.P Thru Principal ... on 25 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
C.M. Application No. 75033 of 2014
 
IN
 

 
Case :- MISC. BENCH No. - 1649 of 2014
 

 
Petitioner :- Vinay Kumar Tiwari
 
Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Ors.
 
Counsel for Petitioner :- Awadhesh Kumar Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

Counsel for the petitioner is not present.

This application is dismissed for want of prosecution.

Order Date :- 25.9.2014

RPD

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