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Yadubansh Kumar Yadav vs State Of U.P. And Another
2014 Latest Caselaw 7037 ALL

Citation : 2014 Latest Caselaw 7037 ALL
Judgement Date : 25 September, 2014

Allahabad High Court
Yadubansh Kumar Yadav vs State Of U.P. And Another on 25 September, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 50350 of 2014
 

 
Petitioner :- Yadubansh Kumar Yadav
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Sabhajeet Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Learned counsel for the petitioner Sri Sabhajeet Yadav requests for withdrawal of the writ petition with liberty to file a fresh writ petition.

The prayer is granted. The writ petition is dismissed as withdrawn with liberty to file a fresh writ petition.

Order Date :- 25.9.2014

SKS

 

 

 
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