Sadhu Yadav Alias Shiv Pratap ... vs State Of U.P. And 10 Others
2014 Latest Caselaw 7034 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 17232 of 2014
 

 
Petitioner :- Sadhu Yadav Alias Shiv Pratap Yadav
 
Respondent :- State Of U.P. And 10 Others
 
Counsel for Petitioner :- Vineet Kumar Singh,H.N. Singh
 
Counsel for Respondent :- Govt.Advocate,Manoj Kumar
 

 
Hon'ble Arun Tandon,J.

Hon'ble Akhtar Husain Khan,J.

Shri Manish Tiwary has put in appearance on behalf of respondent no.10.

In the impugned order passed by Senior Superintendent of Police, Gorakhpur reference has been  made  to the direction issued by  Deputy Inspector General of Police, Gorakhpur Range, Gorakhpur dated 6.9.2014. It is necessary for this Court to examine the reasons on which the order  has been passed by Deputy Inspector General of Police, Gorakhpur Range, Gorakhpur. The A.G.A. may ensure  that the relevant record along with order dated 6.9.2014 are produced before this court tomorrow.

Put up on 26.9.2014 showing the name of Shri Manish Tiwary as counsel for respondent.

A copy of this order may be supplied to learned A.G.A. for necessary compliance.

Order Date :- 25.9.2014

RU