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Bhanu Pratap Singh vs State Of U.P. And 2 Ors
2014 Latest Caselaw 6995 ALL

Citation : 2014 Latest Caselaw 6995 ALL
Judgement Date : 24 September, 2014

Allahabad High Court
Bhanu Pratap Singh vs State Of U.P. And 2 Ors on 24 September, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 52077 of 2014
 

 
Petitioner :- Bhanu Pratap Singh
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- Madhup Vishwas
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Let the respondents file counter affidavit within four weeks.

List thereafter.

Order Date :- 24.9.2014

SKS

 

 

 
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