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Haneef vs State Of U.P.
2014 Latest Caselaw 6992 ALL

Citation : 2014 Latest Caselaw 6992 ALL
Judgement Date : 24 September, 2014

Allahabad High Court
Haneef vs State Of U.P. on 24 September, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13930 of 2014
 

 
Applicant :- Haneef
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Irshad Ahmad,K.D.Tiwari
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the applicant prays for and is granted two weeks' time to file rejoinder affidavit.

List after two weeks.

Order Date :- 24.9.2014

Ajay

 

 

 
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