Mohd. Akram And 3 Ors vs State Of U.P. And 6 Ors
2014 Latest Caselaw 6972 ALL

Citation : 2014 Latest Caselaw 6972 ALL
Judgement Date : 24 September, 2014

Allahabad High Court

Mohd. Akram And 3 Ors vs State Of U.P. And 6 Ors on 24 September, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 52161 of 2014
 

 
Petitioner :- Mohd. Akram And 3 Ors
 
Respondent :- State Of U.P. And 6 Ors
 
Counsel for Petitioner :- Jitendra Kumar,Prasoon Tomar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Put up this case on 14.10.2014 as fresh.

On the next date, learned standing counsel shall produce the relevant record pertaining to the interview in respect of the selection in question containing marks obtained by the candidates.

Order Date :- 24.9.2014

SKS

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