Baboo vs State Of U.P.
2014 Latest Caselaw 6963 ALL

Citation : 2014 Latest Caselaw 6963 ALL
Judgement Date : 24 September, 2014

Allahabad High Court

Baboo vs State Of U.P. on 24 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30315 of 2014
 

 
Applicant :- Baboo
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- K.N. Raha
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the applicant has not annexed the free copy of the bail rejection order in compliance of the order dated 16.09.2014. He prays that some time may be given to file the same.

List next cause list.

Order Date :- 24.9.2014

Ajay

Download the LatestLaws.com Mobile App