Smt. Rama Devi vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 6943 ALL

Citation : 2014 Latest Caselaw 6943 ALL
Judgement Date : 24 September, 2014

Allahabad High Court

Smt. Rama Devi vs The State Of U.P Thru Principal ... on 24 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 9374 of 2014
 

 
Petitioner :- Smt. Rama Devi
 
Respondent :- The State Of U.P Thru Principal Secy., Home Lucknow And Ors.
 
Counsel for Petitioner :- Amit Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

It is submitted by learned counsel for the petitioners that he does not want to press this petition.

Accordingly this petition is dismissed as not pressed.

Order Date :- 24.9.2014

RPD

Download the LatestLaws.com Mobile App