Deen Dayal vs State Of U.P.
2014 Latest Caselaw 6938 ALL

Citation : 2014 Latest Caselaw 6938 ALL
Judgement Date : 24 September, 2014

Allahabad High Court

Deen Dayal vs State Of U.P. on 24 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 3260 of 2012
 

 
Appellant :- Deen Dayal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P.C. Srivastava,Harikesh Kumar Gupta
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

List in the next cause list. Office to positively send the record on that date.

Order Date :- 24.9.2014

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