Ishrar @ Guddu vs State Of U.P.
2014 Latest Caselaw 6930 ALL

Citation : 2014 Latest Caselaw 6930 ALL
Judgement Date : 24 September, 2014

Allahabad High Court

Ishrar @ Guddu vs State Of U.P. on 24 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13843 of 2014
 

 
Applicant :- Ishrar @ Guddu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohd. Farooq
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

As prayed by learned counsel for the applicant, list after two weeks.

Order Date :- 24.9.2014

Ajay

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