Rajveer vs State Of U.P.
2014 Latest Caselaw 6878 ALL

Citation : 2014 Latest Caselaw 6878 ALL
Judgement Date : 23 September, 2014

Allahabad High Court

Rajveer vs State Of U.P. on 23 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30195 of 2014
 

 
Applicant :- Rajveer
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shashi Dhar Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Shashi Dhar Pandey, learned counsel for the applicant and learned AGA for the State.

Looking to the period of detention and also the nature of allegations made against the applicant, list after four weeks before the appropriate Bench.

Order Date :- 23.9.2014

Ajay

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