M/S A. Rahman Gram Udyog Sansthan vs District Industrial Officer U.P. ...
2014 Latest Caselaw 6877 ALL

Citation : 2014 Latest Caselaw 6877 ALL
Judgement Date : 23 September, 2014

Allahabad High Court

M/S A. Rahman Gram Udyog Sansthan vs District Industrial Officer U.P. ... on 23 September, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2625 of 2014
 

 
Appellant :- M/S A. Rahman Gram Udyog Sansthan
 
Respondent :- District Industrial Officer U.P. Khadi And Anr.
 
Counsel for Appellant :- Syed Wajid Ali
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Heard Syed Wajid Ali, learned counsel for the appellant and Sri S.K. Mehrotra, learned Standing Counsel, appearing on behalf of the State.

Judgment is reserved.

Order Date :- 23.9.2014

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