Shiv Shanker @ Pappu Chauhan vs State Of U.P.
2014 Latest Caselaw 6870 ALL

Citation : 2014 Latest Caselaw 6870 ALL
Judgement Date : 23 September, 2014

Allahabad High Court

Shiv Shanker @ Pappu Chauhan vs State Of U.P. on 23 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- JAIL APPEAL No. - 7875 of 2007
 

 
Appellant :- Shiv Shanker @ Pappu Chauhan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail,P.K. Singh
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

List in the next cause list along with connected Jail appeal No.5624 of 2007 in which record has already been received.

Order Date :- 23.9.2014

Rkb

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