Prahlad vs State Of U.P.
2014 Latest Caselaw 6865 ALL

Citation : 2014 Latest Caselaw 6865 ALL
Judgement Date : 23 September, 2014

Allahabad High Court

Prahlad vs State Of U.P. on 23 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 
Criminal Misc. Second Bail Application No.267436 of 2012
 
                                             IN
 
Case :- CRIMINAL APPEAL No. - 2826 of 2003
 

 
Appellant :- Prahlad
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- D.N. Wali,A.M. Tripathi,Anil Raghav,D.R. Chaudhary,Noor Mohammad,V.K. Agnihotry,Vinod Tripathi
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

We find that the first bail application was refused on 31.1.2012 for want of prosecution by a Bench of Hon'ble Ravindra Singh and Hon'ble Anil Kumar Agarwal,JJ., while Hon'ble Anil Kumar,J. has retired. Hon'ble Ravindra Singh,J. is sitting after Dashehra Vacation as per new constitution.

List this second bail application at an early date before a Bench to be nominated by Hon'ble the Chief Justice of which Hon'ble Ravindra Singh,J. is a member.

Order Date :- 23.9.2014

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