Saddam And Another vs State Of U.P.
2014 Latest Caselaw 6857 ALL

Citation : 2014 Latest Caselaw 6857 ALL
Judgement Date : 23 September, 2014

Allahabad High Court

Saddam And Another vs State Of U.P. on 23 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30198 of 2014
 

 
Applicant :- Saddam And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.P.S. Chauhan,Meenakshi Chauhan
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri S.P.S. Chauhan, learned counsel for the applicants and Sri Nitin Srivastava, learned AGA for the State.

Looking to the period of detention and also the nature of allegations made against the applicant, list in the week commencing 27th October, 2014 before appropriate Bench.

Order Date :- 23.9.2014

Ajay

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