Citation : 2014 Latest Caselaw 6856 ALL
Judgement Date : 23 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31388 of 2014 Applicant :- Amar Singh And 3 Others Opposite Party :- State Of U.P. Counsel for Applicant :- Radhey Shyam Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
As prayed by learned counsel for the applicant, put up day after tomorrow i.e. 25.09.2014.
Order Date :- 23.9.2014
Ajay
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