Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Vinod Kumar Gautam And 4 Ors vs State Of U.P. And Another
2014 Latest Caselaw 6853 ALL

Citation : 2014 Latest Caselaw 6853 ALL
Judgement Date : 23 September, 2014

Allahabad High Court
Vinod Kumar Gautam And 4 Ors vs State Of U.P. And Another on 23 September, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 51523 of 2014
 

 
Petitioner :- Vinod Kumar Gautam And 4 Ors
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Heard Sri Adhok Khare, learned senior Advocate assisted by Sri Siddharth Khare, counsel for the petitioners and learned standing counsel.

The Similar issue as involved in this writ petition is pending consideration before this Court in Writ-A No. 42813 of 2014 wherein an interim order has been passed on 4.9.2014.

Connect this writ petition wit WP-A No. 42813 of 2014 and list on 7.10.2014.

The benefit of the interim order dated 4.9.2014 passed in the said writ petition shall also be available to the petitioners in the present writ petition till further orders of this Court.

Order Date :- 23.9.2014

SKS

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter