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U.P.Sunni Central Board Of Waqf ... vs Smt.Salma Begum And 2 Others
2014 Latest Caselaw 6849 ALL

Citation : 2014 Latest Caselaw 6849 ALL
Judgement Date : 23 September, 2014

Allahabad High Court
U.P.Sunni Central Board Of Waqf ... vs Smt.Salma Begum And 2 Others on 23 September, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 51522 of 2014
 

 
Petitioner :- U.P.Sunni Central Board Of Waqf Thru.Pairokar Anwar Ilahi
 
Respondent :- Smt.Salma Begum And 2 Others
 
Counsel for Petitioner :- K.K.Nirkhi
 

 
Hon'ble Abhinava Upadhya,J.

 Issue notice to the respondents returnable at an early date.

Learned counsel for the petitioner will take steps for service of notice upon the respondents within a week.

List after service of notice.

Order Date :- 23.9.2014

SKM

 

 

 
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