Smt.Qamar Jahan Begum vs Smt.Pushpa Gupta
2014 Latest Caselaw 6847 ALL

Citation : 2014 Latest Caselaw 6847 ALL
Judgement Date : 23 September, 2014

Allahabad High Court

Smt.Qamar Jahan Begum vs Smt.Pushpa Gupta on 23 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 51525 of 2014
 

 
Petitioner :- Smt.Qamar Jahan Begum
 
Respondent :- Smt.Pushpa Gupta
 
Counsel for Petitioner :- Syed Fahim Ahmed
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to the respondent returnable at an early date.

Learned counsel for the petitioner will take steps for service of notice upon the respondent within a week.

List after service of notice.

Order Date :- 23.9.2014

SKM

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