Smt. Sunita Yadav vs State Of U.P. And 5 Ors
2014 Latest Caselaw 6832 ALL

Citation : 2014 Latest Caselaw 6832 ALL
Judgement Date : 23 September, 2014

Allahabad High Court

Smt. Sunita Yadav vs State Of U.P. And 5 Ors on 23 September, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 51312 of 2014
 

 
Petitioner :- Smt. Sunita Yadav
 
Respondent :- State Of U.P. And 5 Ors
 
Counsel for Petitioner :- Rajesh Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Connect it with WP No. 32474 of 2011 and list on 15.10.2014 as fresh case.

Order Date :- 23.9.2014

SKS

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