Hira Singh vs State Of U.P.
2014 Latest Caselaw 6806 ALL

Citation : 2014 Latest Caselaw 6806 ALL
Judgement Date : 22 September, 2014

Allahabad High Court

Hira Singh vs State Of U.P. on 22 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 3337 of 2008
 

 
Appellant :- Hira Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sameer Jain,Ajatshatru Pandey,Atul Sisodia,D M Tripathi,Rajeev Sisodia
 
Counsel for Respondent :- Govt. Advocate,Smt.Kamala Singh
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

As prayed, put up tomorrow.

Order Date :- 22.9.2014

Rkb

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