Shailendra Pratap Singh vs D.G.P (Vigilence) Lucknow U.P And ...
2014 Latest Caselaw 6805 ALL

Citation : 2014 Latest Caselaw 6805 ALL
Judgement Date : 22 September, 2014

Allahabad High Court

Shailendra Pratap Singh vs D.G.P (Vigilence) Lucknow U.P And ... on 22 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
C.M. Application No. 90272 of 2014
 
In
 

 
Case :- MISC. BENCH No. - 8091 of 2014
 

 
Petitioner :- Shailendra Pratap Singh
 
Respondent :- D.G.P (Vigilence) Lucknow U.P And Ors.
 
Counsel for Petitioner :- Anil K. Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the applicant and learned A.G.A.

This application has been filed with a prayer to modify / correct the order dated 27.8.2014.

Considering the facts and circumstances of the case, the order dated 27.8.2014 is hereby corrected by mentioning the word 'not' before the first informant in the second line of third paragraph and by deleting the words 'and arrest of the accused persons' from the third line of third paragraph of the order.

Accordingly this application is disposed of.

Order Date :- 22.9.2014

RPD