Amir Alam And 4 Others vs State Of U.P. And Anr.
2014 Latest Caselaw 6801 ALL

Citation : 2014 Latest Caselaw 6801 ALL
Judgement Date : 22 September, 2014

Allahabad High Court

Amir Alam And 4 Others vs State Of U.P. And Anr. on 22 September, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL REVISION No. - 1867 of 2014
 

 
Revisionist :- Amir Alam And 4 Others
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Akhilesh Kumar Rajbhar
 
Counsel for Opposite Party :- Govt. Advocate,Gaurav Kakkar
 

 
Hon'ble Akhtar Husain Khan,J.

Shri Akhilesh Kumar Rajbhar learned counsel for revisionists appeared.

Learned A.G.A. appeared for opposite party no.1 State of U.P.

Shri Gaurav Kakkar appeared for opposite party no.2.

Heard both parties.

Revisionists are directed to file certified copy of injury reports of all injured within a week.

List on 9.10.2014 for hearing before the appropriate Bench.

Order Date :- 22.9.2014

Download the LatestLaws.com Mobile App