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U.P. Automobile Association vs R.N. Bhargava
2014 Latest Caselaw 6800 ALL

Citation : 2014 Latest Caselaw 6800 ALL
Judgement Date : 22 September, 2014

Allahabad High Court
U.P. Automobile Association vs R.N. Bhargava on 22 September, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 51129 of 2014
 

 
Petitioner :- U.P. Automobile Association
 
Respondent :- R.N. Bhargava
 
Counsel for Petitioner :- Krishna Mohan
 

 
Hon'ble Abhinava Upadhya,J.

Lay before another Bench after taking nomination from Hon'ble the Chief Justice/Senior Judge day after tomorrow, i.e., on 24.9.2014 as fresh.

Order Date :- 22.9.2014

SKM

 

 

 
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