Moti Ram vs Daya Chand
2014 Latest Caselaw 6797 ALL

Citation : 2014 Latest Caselaw 6797 ALL
Judgement Date : 22 September, 2014

Allahabad High Court

Moti Ram vs Daya Chand on 22 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 51104 of 2014
 

 
Petitioner :- Moti Ram
 
Respondent :- Daya Chand
 
Counsel for Petitioner :- Yogendra Nath Rai
 
Counsel for Respondent :- O.P. Mishra
 

 
Hon'ble Abhinava Upadhya,J.

Heard Sri Yogendra Nath Rai, learned counsel for the petitioner and Sri O.P.Mishra, learned counsel for the respondent.

Sri O.P.Misha, learned counsel appearing for the respondent prays for and is allowed three weeks' time to file counter affidavit.

List thereafter.

Order Date :- 22.9.2014

SKM

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