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Udai Veer Singh And 3 Others vs The Addl. Distt. And Session Judge
2014 Latest Caselaw 6795 ALL

Citation : 2014 Latest Caselaw 6795 ALL
Judgement Date : 22 September, 2014

Allahabad High Court
Udai Veer Singh And 3 Others vs The Addl. Distt. And Session Judge on 22 September, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 48990 of 2014
 

 
Petitioner :- Udai Veer Singh And 3 Others
 
Respondent :- The Addl. Distt. And Session Judge
 
Counsel for Petitioner :- Shyam Sudershan
 

 
Hon'ble Abhinava Upadhya,J.

Supplementary affidavit filed today, is taken on record.

Learned counsel for the petitioners submits  that certain persons are necessary  to be impleaded as party and as such, he prays for and is allowed a week's time to file the impleadment application. 

List this matter in the week commencing 6th October, 2014.

Order Date :- 22.9.2014

SKM

 

 

 
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