Rajendra Singh & Another vs State Of U.P. Thru. Secy. Home ...
2014 Latest Caselaw 6787 ALL

Citation : 2014 Latest Caselaw 6787 ALL
Judgement Date : 22 September, 2014

Allahabad High Court

Rajendra Singh & Another vs State Of U.P. Thru. Secy. Home ... on 22 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
C.M. Application No.92784 of 2014
 
In 
 

 
Case :- MISC. BENCH No. - 2104 of 2014
 

 
Petitioner :- Rajendra Singh & Another
 
Respondent :- State Of U.P. Thru. Secy. Home Deptt. Civil Sectt. & Ors.
 
Counsel for Petitioner :- Amit Chaudhary
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Learned counsel for the applicants is not present.

This application is dismissed for want of prosecution.

Order Date :- 22.9.2014

RPD

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