Citation : 2014 Latest Caselaw 6786 ALL
Judgement Date : 22 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 49966 of 2014 Petitioner :- Udaivir Singh Respondent :- State Of U.P. And Another Counsel for Petitioner :- Ashok Kumar Verma Counsel for Respondent :- C.S.C. Hon'ble Sheo Kumar Singh,J.
Hon'ble Dinesh Maheshwari,J.
Instruction has been received by leaned Standing Counsel.
Counter affidavit may be filed on or before the next date fixed.
List this matter on 14.10.2014.
Order Date :- 22.9.2014
M.A.A.
(Dinesh Maheshwari, J.) ( S.K. Singh, J.)
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