Anil Kumar Singh vs State Of U.P.
2014 Latest Caselaw 6784 ALL

Citation : 2014 Latest Caselaw 6784 ALL
Judgement Date : 22 September, 2014

Allahabad High Court

Anil Kumar Singh vs State Of U.P. on 22 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 482 of 2013
 

 
Appellant :- Anil Kumar Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ajit Kumar Singh Solanki,Govind Saran Hajela,Samit Gopal
 
Counsel for Respondent :- Govt. Advocate,M.H. Qadeer,P.K.Sharma,R.K.Sharma
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

List in the next cause list.

Office to positively send the main file of Gajendra Singh @ Chotey Singh, Criminal appeal No.4968 of 2012 on that date.

Order Date :- 22.9.2014

Rkb

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