Dharmpal And Another vs State Of U.P.
2014 Latest Caselaw 6783 ALL

Citation : 2014 Latest Caselaw 6783 ALL
Judgement Date : 22 September, 2014

Allahabad High Court

Dharmpal And Another vs State Of U.P. on 22 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 4919 of 2012
 

 
Appellant :- Dharmpal And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Awadhesh Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate,Vikas Rana
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

Sri Vikas Rana, learned counsel for the complainant has sent illness slip today.

List peremptorily in the next cause list showing the name of Sri Shyam Shanker Shukla as counsel for the appellants.

Order Date :- 22.9.2014

Rkb

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