Citation : 2014 Latest Caselaw 6780 ALL
Judgement Date : 22 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL No. - 73 of 2014 Appellant :- Praveen Kumar Sharma Respondent :- Smt. Sanju Sharma And 2 Ors. Counsel for Appellant :- Arvind Srivastava,Anil Kumar Pandey Hon'ble Rajes Kumar,J.
Hon'ble Om Prakash-VII,J.
The appellant-Praveen Kumar Sharma appeared along with his counsel. Sri Anupam Kulshrestha, Advocate, appeared on behalf of the respondent-wife submitted that the respondent's daughter is ailing, therefore, she could not come.
List on 12.1.2015. On that day, both the parties shall appear in person along with their daughters.
Til the next date of listing, interim order shall continue.
Order Date :- 22.9.2014
OP
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