Satish Prasad Mishra vs State Of U.P. And Anr.
2014 Latest Caselaw 6779 ALL

Citation : 2014 Latest Caselaw 6779 ALL
Judgement Date : 22 September, 2014

Allahabad High Court

Satish Prasad Mishra vs State Of U.P. And Anr. on 22 September, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL REVISION No. - 1679 of 2014
 

 
Revisionist :- Satish Prasad Mishra
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Ram Kumar Dubey
 
Counsel for Opposite Party :- Govt. Advocate,P.Kushwaha,S.C.Kushwaha
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over for the day on the illness slip of Shri Ram Kumar Dubey, learned counsel for the revisionist.

List in the next cause list before the appropriate Bench.

Order Date :- 22.9.2014

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