Anil Bisariya vs State Of U.P. & Others
2014 Latest Caselaw 6774 ALL

Citation : 2014 Latest Caselaw 6774 ALL
Judgement Date : 22 September, 2014

Allahabad High Court

Anil Bisariya vs State Of U.P. & Others on 22 September, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 248 of 2012
 

 
Revisionist :- Anil Bisariya
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- Shailendra Awasthi
 
Counsel for Opposite Party :- Govt. Advocate,Om Prakash Singh
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over for the day on the illness slip of Shri Om Prakash Singh, learned counsel for opposite party no.3.

List in the next cause list before the appropriate Bench.

Order Date :- 22.9.2014

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