Dr. Dhirendra Kumar And Another vs State Of U.P. And 3 Others
2014 Latest Caselaw 6768 ALL

Citation : 2014 Latest Caselaw 6768 ALL
Judgement Date : 22 September, 2014

Allahabad High Court

Dr. Dhirendra Kumar And Another vs State Of U.P. And 3 Others on 22 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 35482 of 2014
 

 
Petitioner :- Dr. Dhirendra Kumar And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Vikas Budhwar,Shriprakash Singh
 
Counsel for Respondent :- C.S.C.,P.K. Ganguly
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed by learned Standing Counsel, three weeks further time is allowed to file counter affidavit.

List immediately thereafter.

Order Date :- 22.9.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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