Rajesh Kumar And Another vs State Of U.P.
2014 Latest Caselaw 6767 ALL

Citation : 2014 Latest Caselaw 6767 ALL
Judgement Date : 22 September, 2014

Allahabad High Court

Rajesh Kumar And Another vs State Of U.P. on 22 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 3376 of 2004
 

 
Appellant :- Rajesh Kumar And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jai Shanker Audichya,Dileep Kumar,Dileep Kumar Gupta,Durvijai Singh,J.S. Sengar,Pradeep Chauhan,Rajeev Gupta,Rajeev Sawhney,V.K. Sharma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

As prayed, list after two weeks.

Order Date :- 22.9.2014

Rkb

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