Kaushlesh Pratap Singh vs State Of U.P. And Another
2014 Latest Caselaw 6766 ALL

Citation : 2014 Latest Caselaw 6766 ALL
Judgement Date : 22 September, 2014

Allahabad High Court

Kaushlesh Pratap Singh vs State Of U.P. And Another on 22 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 49725 of 2014
 

 
Petitioner :- Kaushlesh Pratap Singh
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Ashok Kumar Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Instruction has been received by leaned Standing Counsel.

Counter affidavit may be filed on or before the next date fixed.

List this matter on 14.10.2014.

Order Date :- 22.9.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

Download the LatestLaws.com Mobile App