Shalya Raj Singh vs Moti Lal And 9 Others
2014 Latest Caselaw 6748 ALL

Citation : 2014 Latest Caselaw 6748 ALL
Judgement Date : 19 September, 2014

Allahabad High Court

Shalya Raj Singh vs Moti Lal And 9 Others on 19 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 50856 of 2014
 

 
Petitioner :- Shalya Raj Singh
 
Respondent :- Moti Lal And 9 Others
 
Counsel for Petitioner :- Pankaj Agarwal
 
Counsel for Respondent :- S.C. Pandey
 

 
Hon'ble Abhinava Upadhya,J.

On the request of Sri S.C.Pandey, learned counsel appearing for the respondents, put up this matter on Tuesday, i.e. 23.9.2014, as fresh.

Order Date :- 19.9.2014

SKM

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